B.P.DAS,. S.K.MISHRA

29 recorded High Court judgment(s) · 2011–2011

Courts

Disposal nature

Recent judgments

• SK.ABDUL TOYAB v. STATE and ORS. — Orissa High Court (2011-12-21)
• TILOTTAMA PRADHAN v. STATE and ORS. — Orissa High Court (2011-12-21)
• RAJ KISHORE PRADHAN v. STATE and ANR. — Orissa High Court (2011-12-21)
• BHAGIRATHI NANDA v. STATE and ORS. — Orissa High Court (2011-12-21)
• KANAN BIHARI PAHI v. STATE and ANR. — Orissa High Court (2011-12-21)
• SANJEEV MISHRA v. STATE and ORS. — Orissa High Court (2011-12-21)
• SUSHIL KU.CHAND v. STATE and ORS. — Orissa High Court (2011-12-21)
• JYOTSNA MAHEE SAMAL v. STATE and ORS. — Orissa High Court (2011-12-21)
• DASARATHI BEHERA v. STATE and ORS. — Orissa High Court (2011-12-21)
• SABITA SATAPATHY v. STATE and ORS. — Orissa High Court (2011-12-21)