B.P.DAS,. B.N.MAHAPATRA

22 recorded High Court judgment(s) · 2000–2011

Courts

Disposal nature

Recent judgments

• UTKAL PHARMACEUTICAL v. STATE — Orissa High Court (2011-03-03)
• UTKAL PHARMACEUTICAL v. STATE — Orissa High Court (2010-12-20)
• SURENDRA NATH GHOSH v. STATE — Orissa High Court (2010-10-06)
• JAGADAMBA PACKAGING v. UNION OF INDIA and ORS — Orissa High Court (2010-08-17)
• SMT.SUGYANI SAHOO v. RABINARAYAN SAHOO — Orissa High Court (2010-08-13)
• SUKANTA KU SAMAL v. STATE — Orissa High Court (2010-08-09)
• BISHNU C.MAHARANA v. RABINARAYAN NANDA — Orissa High Court (2010-08-06)
• SRG IRON and STEEL v. COMNR,COMMERCIAL TAX — Orissa High Court (2010-07-29)
• LINGARAJ SAHU v. STATE — Orissa High Court (2010-07-09)
• PAIR NAYAK@PANU v. STATE — Orissa High Court (2010-07-07)