B.P.DAS,. B.K.NAYAK

34 recorded High Court judgment(s) · 2010–2012

Courts

Disposal nature

Recent judgments

• HPC LTD. v. STATE and ORS. — Orissa High Court (2012-10-08)
• CHANDRAMANI MALLIK v. STATE and ORS. — Orissa High Court (2012-09-26)
• MAHANADI COALFIELDS v. COMMNR.OF COMMERCIA — Orissa High Court (2012-09-21)
• MAHANADI COALFIELDS v. COMNR.COMMER.TAXES — Orissa High Court (2012-09-21)
• PRADYUMNA KU.RANABIJ v. STATE and ORS. — Orissa High Court (2012-09-18)
• SAUBHAGYA RANJAN v. LAND ALLOTMENT — Orissa High Court (2012-09-17)
• JAGABANDHU MISHRA v. CHAIRMAN,O.F.D.C. — Orissa High Court (2012-08-30)
• ANJALI BARIK v. STATE and ORS. — Orissa High Court (2012-08-27)
• M/S.BALASORE ALLOYS v. NESCO and ORS. — Orissa High Court (2012-08-24)
• BASANT K.BARIK andORS. v. STATE and ORS. — Orissa High Court (2012-07-17)