B.P. COLABAWALLA, . V.K. TAHILRAMANI
85 recorded High Court judgment(s) · 2015–2015
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 85 |
Disposal nature
| OTHERS DISPOSED OFF | 62 |
| APPEAL DISMISSED | 8 |
| OTHER DISPOSED OFF | 5 |
| APPEAL ALLOWED/REVERSED | 3 |
| PARTLY ALLOWED PARTLY DISMISSED | 2 |
| DELAY CONDONATED/REJECTED. | 2 |
| BAIL REJECTED | 2 |
| Disposed Off | 1 |
Recent judgments
- RAMESH NAMDEO UNDRE AND ORS. v. THE STATE OF MAHARASHTRA — Bombay High Court (2015-05-08)
- PRAVIN YASHWANT BHAGAT v. THE STATE OF MAHARASHTRA — Bombay High Court (2015-05-08)
- YASHWANT HIRAMAN THAKARE v. THE STATE OF MAHARASHTRA — Bombay High Court (2015-05-08)
- HUSSAIN JUMMAN PATHAN v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2015-05-07)
- AMIT DHANAJI MEPANI v. P.I. SHRI RAJESH P. KEVLE AND ANR — Bombay High Court (2015-05-07)
- HARISH RAMESH PULEKAR v. THE STATE OF MAHARASHTRA — Bombay High Court (2015-05-06)
- MANISHA @ JANGALABAI GANESH CHAVAN v. THE STATE OF MAHARASHTRA — Bombay High Court (2015-05-06)
- SANDEEP SURESH GURAV @ KHATMAL v. THE STATE OF MAHARASHTRA — Bombay High Court (2015-05-05)
- SANDEEP SURESH GURAV @ KHATMAL v. THE STATE OF MAHARASHTRA — Bombay High Court (2015-05-05)
- SUBHASH MUKUND KAMBLE v. THE STATE OF MAHARASHTRA — Bombay High Court (2015-05-05)
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