LexB.P. COLABAWALLA, SOMASEKHAR SUNDARESAN
410 recorded High Court judgment(s) · 2023–2024
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 410 |
Disposal nature
| Disposed Off | 291 |
| Allowed To be withdrawn | 40 |
| Allowed | 36 |
| Dismissed | 18 |
| Rule Made Absolute | 11 |
| DISPOSED OFF | 10 |
| WITHDRAWN | 2 |
| Rule Discharged | 2 |
Recent judgments
- BAJIRAO ANANTRAO DESAI v. MR.S CHHAYA BAJIRAO DESAI @ CHHAYA BAPU DORKAPPA — Bombay High Court (2024-12-20)
- DEVIBAI NARAYANDAS CHHABADA, RURAL EDUCATION SOCIETY , RAIGAON v. THE CHIEF OFFICER, SATARA MUNICIPAL COUNSIL, SATARA — Bombay High Court (2024-12-18)
- PRAVIN JAYHIND PANHALKAR v. INDIAN OIL CORPORATION LTD AND ORS — Bombay High Court (2024-12-16)
- SHRI. VASIM MOHDDIN SARAKAVAS v. SOU.NUSARATJABIN VASIM SARAKVAS (AFTER MARRIAGE) AND ORS. — Bombay High Court (2024-12-13)
- MISS. RITA SARAI SOHAN SINGH SARAI M/S. DASMESH HIGHWAY SERVICE v. BHARAT PETROLEUM CORPORATION AND ORS — Bombay High Court (2024-11-25)
- ANUSHKA DATTAJI BHOSALE v. STATE OF MAHARASHTRA THR ITS DEPT. OF MEDICAL EDUCATION AND DRUGS AND ANR — Bombay High Court (2024-11-14)
- THE SUPERINTENDING ENGINEER AND ANR. v. MAHALAKSHMI INFRAPROJECTS LTD. AND ORS. — Bombay High Court (2024-10-23)
- ADAM IBRAHIM MUJAWAR AND ANR v. STATE OF MAHARASHTRA AND ORS — Bombay High Court (2024-10-22)
- JAGANNATH NAGNATH BHOSALE v. THE COLLECTOR AND DISTRICT MAGISTRATE AND ORS — Bombay High Court (2024-10-17)
- PRABHAKAR KESHAV KALE v. THE COLLECTOR AND DISTRICT MAGISTRATE OF SOLAPUR AND ORS — Bombay High Court (2024-10-17)