LexB.P. COLABAWALLA, S.J. VAZIFDAR
399 recorded High Court judgment(s) · 2013–2014
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 399 |
Disposal nature
| Disposed Off | 169 |
| DISPOSED OFF | 116 |
| Dismissed | 33 |
| Rule Made Absolute | 32 |
| (unspecified) | 18 |
| DISMISSED | 8 |
| Allowed To be withdrawn | 7 |
| WITHDRAWN | 6 |
Recent judgments
- PUSHPANJALI TIE UP PVT LTD v. MRS.RENUDEVI CHOUDHARY AND 4 ORS — Bombay High Court (2014-08-07)
- M/S. MITEXCO AND 3 ORS. v. CANARA BANK — Bombay High Court (2014-08-06)
- CIBA INDUSTRIAL WORKERS CO-OPERATIVE HOUSING SOCIETY LTD v. SHANTI BUILDERS AND ANR. — Bombay High Court (2014-05-09)
- CIBA INDUSTRIES WORKERS CO-OP.H.SOCY,LTD., v. M/S.SHANTI BUILDERS. — Bombay High Court (2014-05-09)
- RAJ OIL MILLS LIMITED v. RELIANCE BROADCAST NETWORK LIMITED — Bombay High Court (2014-05-09)
- JENNIFER PEREIRA v. DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4, THANE AND ORS — Bombay High Court (2014-05-09)
- LALIT P. DESHLAHARA v. STATE BANK OF INDIA AND ORS — Bombay High Court (2014-05-08)
- BHARTI SHARAD PARAB AND 2 ORS. v. HEMA JAGDIP MEHTA — Bombay High Court (2014-05-07)
- 1.SONAL RAMACHANDRA DESHMUKH AND ORS. v. 1.BABURAO KRISHNA MOHITE AND 5 ORS. — Bombay High Court (2014-05-07)
- M/S. STEELYARD PVT.LTD. v. STATE BANK OF INDIA — Bombay High Court (2014-05-07)