LexB.P. COLABAWALLA, M.S. SANKLECHA
573 recorded High Court judgment(s) · 2014–2016
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 573 |
Disposal nature
| DISPOSED OFF | 295 |
| (unspecified) | 240 |
| WITHDRAWN | 16 |
| DISMISSED | 13 |
| Dismissed | 3 |
| Disposed Off | 3 |
| TRANSFERED TO APPELLATE SIDE | 1 |
| Allowed To be withdrawn | 1 |
Recent judgments
- TECHPAC HOLDINGS LIMITED v. THE DEPUTY COMMISSIONER OF INCOME TAX, (OSD-II), CENTRAL RANGE-7, MUMBAI AND ANOTHER — Bombay High Court (2016-03-18)
- THE COMMISSIONER OF INCOME TAX -II PUNE v. SHRI C.P. MOHANDAS — Bombay High Court (2016-03-11)
- COMMISSIONER OF INCOME TAX- 24 v. PRAKASH P DOSHI — Bombay High Court (2016-03-11)
- COMMISSIONER OF INCOME TAX 30, MUMBAI v. M/S. SWASTIK PICTURES — Bombay High Court (2016-03-11)
- THE COMMISSIONER OF INCOME-TAX-II PUNE v. M/S. RAMSUKH PROPERTIES — Bombay High Court (2016-03-11)
- THE COMMISSIONER OF INCOME-TAX-II,PUNE v. SHRI C.P.MOHANDAS, — Bombay High Court (2016-03-11)
- THE COMMISSIONER OF INCOME TAX-4 v. C. P. MOHANDAS — Bombay High Court (2016-03-11)
- THE COMMISSIONER OF INCOME TAX -24 v. DEEPAK H. SHAH — Bombay High Court (2016-03-11)
- PRINCIPAL COMMISSIONER OF INCOME TAX-31,MUMBAI v. ZEENAT N SHAIKH — Bombay High Court (2016-03-11)
- THE COMMISSIONER OF INCOME TAX - II, PUNE v. ARIHANT G. PATNI, — Bombay High Court (2016-03-11)