B.P. COLABAWALLA, FIRDOSH PHIROZE POONIWALLA

220 recorded High Court judgment(s) · 2019–2025

Courts

Disposal nature

Recent judgments

• CHETANSINGH RAMLALJI RAJPUROHIT v. INCOME -TAX OFFICER, WARD - 1(1) , KOLHAPUR AND ORS — Bombay High Court (2025-07-30)
• SANJAY BHARMU BASANNAWAR v. INCOME-TAX OFFICER, WARD -1, SANGLI AND ORS — Bombay High Court (2025-07-30)
• NANASO MANAGIRI PUJARI v. INCOME-TAX OFFICER,WARD-1 , SANGLI AND ORS — Bombay High Court (2025-07-30)
• KIRAN ASHOK NOTANI v. INCOME -TAX OFFICER, WARD- 2(1) , KOLHAPUR AND ORS — Bombay High Court (2025-07-30)
• MOBATARAM v. INCOME TAX OFFICER WARD 1,1 SOLAPUR AND ORS — Bombay High Court (2025-07-30)
• DILIPKUMAR BHAGWANCHAND JAIN v. INCOME TAX OFFICER WARD 2(3), SOLAPUR AND ORS — Bombay High Court (2025-07-30)
• BHARAT TARACHAND DHOKA v. INCOME TAX OFFICER WARD 2(3) SOLAPUR AND ORS — Bombay High Court (2025-07-30)
• MADAZEEM MDFAROOQUE MOTIWALE v. INCOME TAX OFFICER WARD 1(1) SOLAPUR AND ORS — Bombay High Court (2025-07-30)
• PRAKASH VITTHAL NALE v. INCOME TAX OFFICER WARD 2 PANDHARPUR AND ORS — Bombay High Court (2025-07-30)
• KANTILAL MOHANLAL MANDOT v. INCOME TAX OFFICER WARD 2(3) SOLAPUR AND ORS — Bombay High Court (2025-07-30)