LexB.P. COLABAWALLA, B.R. GAVAI
563 recorded High Court judgment(s) · 2016–2019
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 563 |
Disposal nature
| OTHERS DISPOSED OFF | 168 |
| Disposed Off | 114 |
| Rule Made Absolute | 73 |
| DISPOSED OFF | 60 |
| Rejected | 44 |
| Dismissed | 27 |
| Allowed | 26 |
| (unspecified) | 10 |
Recent judgments
- THE SECRETARY, SCHOOL EDUCATION DEPT. AND ORS v. SMT. GOKULA VILAS PATIL AND ORS — Bombay High Court (2019-04-08)
- DR. RUBINA MOHAMMAD ALI MERCHANT v. STATE OF MAHARASHTRA THROUGH ITS SECRETARY, MEDICAL EDU. AND DRUGS DEPT. AND ORS. — Bombay High Court (2019-04-08)
- DIGAMBAR GANGARAM MOHITE v. DEVGAD EDUCATION BOARD , THROUGH ITS CHAIRMAN AND ORS. — Bombay High Court (2019-04-08)
- THE CHIEF SECRETARY, SCHOOL EDUCATION DEPT. AND ANR. v. THE CHAIRMAN / SECTY., MAHARASHTRA PENSIONERS ASSOCIATION — Bombay High Court (2019-04-08)
- DIGAMBAR GANGARAM MOHITE v. DEVGAD EDUCATION BOARD , THROUGH ITS CHAIRMAN AND ORS. — Bombay High Court (2019-04-08)
- MRS. SHAIKH INTAJABI IBRAHIM v. THE DIVISIONAL CASTE SCRUTINY COMMITTEE NO.1, SOLAPUR — Bombay High Court (2019-03-13)
- MRS. SHAIKH INTAJABI IBRAHIM v. THE DIVISIONAL CASTE SCRUTINY COMMITTEE NO.1, SOLAPUR — Bombay High Court (2019-03-13)
- VINOD KUMAR SHARMA v. STATE OF MAHARASHTRA AND 3 ORS — Bombay High Court (2018-10-12)
- DIGAMBAR GANGARAM MOHITE v. DEVGAD EDUCATION BOARD , THROUGH ITS CHAIRMAN AND ORS. — Bombay High Court (2018-10-12)
- DIGAMBAR GANGARAM MOHITE v. DEVGAD EDUCATION BOARD , THROUGH ITS CHAIRMAN AND ORS. — Bombay High Court (2018-10-12)