LexB.P. COLABAWALLA
1,876 recorded High Court judgment(s) · 2014–2023
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 1876 |
Disposal nature
| DISPOSED OFF | 844 |
| ABSOLUTE | 351 |
| Dismissed | 139 |
| (unspecified) | 115 |
| Disposed Off | 95 |
| DISMISSED | 92 |
| WITHDRAWN | 89 |
| SCHEME SANCTIONED - COMPANY | 38 |
Recent judgments
- MEK CONSTRUCTION (I) LIMITED v. OFFICIAL LIQUIDATOR OF MEK SLOTTED ANGLES (INDIA) LTD. (IN LIQUIDATION) — Bombay High Court (2023-06-15)
- PRAKASH RAVJIBHAI CHAVDA v. PHOENIX ASSET RECONSTRUCTION COMPANY PRIVATE LIMITED. AND ANR — Bombay High Court (2023-06-14)
- YUSUF J. DAYATAR v. BALAKRISHNA WAMAN KULKARNI AND ORS. — Bombay High Court (2023-06-14)
- NITIN G.RADADIYA v. PHOENIX ASSET RECONSTRUCTION COMPANY PRIVATE LIMITED. AND ANR — Bombay High Court (2023-06-14)
- RAJESH RAMDHANI DUBEY (APPLICANT) v. PHOENIX ASSET RECONSTRUCTION COMPANY PRIVATE LIMITED AND ANR. — Bombay High Court (2023-06-14)
- RAGHUNATH V. DALVI v. PHOENIX ASSET RECONSTRUCTION COMPANY PRIVATE LIMITED AND ORS. — Bombay High Court (2023-06-14)
- GHANSHYAM D. PATEL v. PHOENIX ASSET RECONSTRUCTION CO. PVT. LTD AND THE OFFICIAL LIQUIDATOR,WORDS INFOCOM PVT.LTD. — Bombay High Court (2023-06-14)
- SHANTHARAM A BHANDARY C.A. OF JAYANTHKUMAR K NAIK v. THE OFFICIAL LIQUIDATOR (WORDS INFOCOM PVT. LTD. ) — Bombay High Court (2023-06-14)
- SACHIN P. APHANDKAR v. PHOENIX ASSET RECONSTRUCTION COMPANY PRIVATE LIMITED AND ANR — Bombay High Court (2023-06-14)
- ANIL H. SOJITRA v. PHOENIX ASSET RECONSTRUCTION COMPANY PRIVATE LIMITED AND ANR — Bombay High Court (2023-06-14)