B. P. COLABAWALLA

96 recorded High Court judgment(s) · 2023–2023

Courts

Disposal nature

Recent judgments

• CHOTU PAL (PRESENTLY LODGED IN JUDICIAL CUSTODY ) v. THE POLICE INSPECTOR , CRIME BRANCH AND ANR — Bombay High Court (2023-03-03)
• SOCIEDADE ZARAPKAR AND PARKAR LIMITADA, THR., JAIPRAKASH GAJANAN PARKAR v. STATE OF GOA THR. CHIEF SECRETARY AND 3 ORS — Bombay High Court (2023-03-03)
• LAWRENCE SANTAN PEREIRA SINCE DEC. THR. L. R, LUIZINHA PEREIRA AND ANR v. ASSIS PIEDADE FERNANDES AND 3 ORS — Bombay High Court (2023-03-03)
• DEPUTY COLLECTOR (L.A.) AND L.A.O., PANAJI AND ANR., v. JOAQUIM FRANCIS FERNANDES (DEC) THR. HIS LRS., — Bombay High Court (2023-03-02)
• NORMAN VINCENT HERMENEGILDO BARRETTO AND ANR v. CIANTIA BARRETTO ALIAS CYNTHIA BARRETTO AND ANR — Bombay High Court (2023-03-02)
• KAMAT SHANKHWALKER DEEPA RAHUL v. SHANKHWALKER RAHUL KAMT DAMODAR — Bombay High Court (2023-03-02)
• DEPUTY COLLECTOR (L.A.) AND L.A.O., PANAJI AND ANR., v. DOMINGOS JOSE CRIASANTO FERNANDES (DEC) THR. HIS LRS., — Bombay High Court (2023-03-02)
• DEPUTY COLLECTOR (L.A.) AND L.A.O., PANAJI AND ANR v. JOAQUIM FRANCIS FERNANDES (DEC) THR. HIS LRS., — Bombay High Court (2023-03-02)
• PRAKASH VASANTA SINAI QUERCAR v. TEJASHVINI PRAKASH SINAI QUERCER @ TEJASVINI VASSANTA PAI LOTLIKAR QUERKER — Bombay High Court (2023-03-02)
• ARCHANA KUDCHADKAR v. DUKLE CONSTRUCTIONS REP BY ITS PARTNER SAMEER G. DUKLE AND ANR — Bombay High Court (2023-03-02)