B.N.RAO NALLA,ASHUTOSH MOHUNTA

29 recorded High Court judgment(s) · 2011–2013

Courts

Disposal nature

Recent judgments

• P.Yellamanda,S/o. P.Ramabrahamam, v. The Government of Andhra Pradesh. — Telangana High Court (2013-04-24)
• S.Ram Manohar v. The Union of India represented by the Deputy Commissioner, — Telangana High Court (2013-04-24)
• P. Venkateswara Rao, v. The General Manager, — Telangana High Court (2013-02-14)
• N.Geetha, v. The Regional Joint Director of Intermediate Education, — Telangana High Court (2013-02-14)
• The State of Andhra Pradesh v. P.A.Pradeep, — Telangana High Court (2013-02-14)
• V.Venkateshwarlu, v. The Government of Andhra Pradesh rep. by the Principal — Telangana High Court (2012-12-21)
• The Government of Andhra Pradesh represented by its v. Ch.Giriprasad, S/o Narasimha Chary — Telangana High Court (2012-12-21)
• M.S Ramachandra Rao, v. The principal Secretary, — Telangana High Court (2012-12-21)
• T.Subramanyam v. The District Collector, — Telangana High Court (2012-12-20)
• The Government of Andhra Pradesh v. A.Kameswara Rao, — Telangana High Court (2012-12-20)