B.N.RAO NALLA

1,006 recorded High Court judgment(s) · 2002–2013

Courts

Disposal nature

Recent judgments

• Roddaboini Ravirajam v. Smt. Roddaboini Mamatha — Telangana High Court (2013-06-28)
• Tula Venkata Ramana Rao v. Chilagani Devadasu — Telangana High Court (2013-06-10)
• The New India Assurance Company Ltd., v. Boya Chinna MAdala Venkatesulu — Telangana High Court (2013-06-04)
• APSRTC , v. Resheeda Begum — Telangana High Court (2013-06-04)
• The A.P.S.R.T.C., rep.by its Managing Director, v. Kakarla Harishankara Murthy — Telangana High Court (2013-06-04)
• APSRTC, v. K.Sailu — Telangana High Court (2013-06-04)
• The AP State Road Transport Corporation v. Smt.Naseem Banu — Telangana High Court (2013-06-04)
• Andhra Pradesh State Road Transport Corporation v. B.Babu Rao — Telangana High Court (2013-06-04)
• The United India Insurance Company Ltd v. Bhajanthri Chandra Kala — Telangana High Court (2013-06-04)
• The United India Insurance Company Ltd. v. Lebaku Siva Prasad Reddy, — Telangana High Court (2013-06-04)