B.N.MAHAPATRA

235 recorded High Court judgment(s) · 2009–2016

Courts

Disposal nature

Recent judgments

• KANCHAN SAHU v. KALI CHARAN TRIPATHY — Orissa High Court (2016-04-09)
• BANDHAN @ BADAN SUNA v. CHANDAN SUNA and ORS. — Orissa High Court (2014-10-14)
• BAIKUNTHA NATH DAS v. STATE — Orissa High Court (2014-09-29)
• SUDHANSU SEKHAR SABA v. STATE and ORS. — Orissa High Court (2013-12-20)
• ORISSA PRIVATE ENGIN v. STATE and ANR. — Orissa High Court (2013-12-20)
• U.I.I.CO.LTD v. SUNITA NAIK — Orissa High Court (2013-09-27)
• CENTURION UNIVERSITY v. GOVT.OF ODISHA and OR — Orissa High Court (2013-09-27)
• SNEHALATA JAGATI v. CONVENOR,PGMEDICAL — Orissa High Court (2013-09-20)
• DR.MANOJ KUMAR v. STATE and ORS. — Orissa High Court (2013-09-18)
• SUMAN PANIGRAHI v. BSE,ODISHA and ORS. — Orissa High Court (2013-09-04)