B.N. KARIA

7,124 recorded High Court judgment(s) · 2018–2023

Courts

Gujarat High Court

7124

38-RULE ABSOLUTE/ALLOWED @ FH	2655
27-WITHDRAWN @ ADM.STAGE	1214
35-ANY OTHER MODE @ ADM.STAGE	645
44-PARTLY ALLOWED @ FH	480
40-WITHDRAWN @ FH	444
26-DISMISSED @ ADM.STAGE	390
58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	340
46-ANY OTHER MODE @ FH	267

LEGAL HEIRS OF DECD. DEVJI DUNGAR AND DECD. VALI DUNGAR v. STATE OF GUJARAT — Gujarat High Court (2023-07-01)
STATE OF GUJARAT v. AFROZ MOHMED HASANFATTA — Gujarat High Court (2022-05-24)
NARHARIBHAI CHATURBHAI PATEL v. ASHISH MUKUNDLAL SHAH — Gujarat High Court (2022-05-24)
R.M. RATHOD v. STATE OF GUJARAT — Gujarat High Court (2022-05-06)
VIKAS SURESHBHAI NAYI v. STATE OF GUJARAT — Gujarat High Court (2022-05-06)
SANJAY MOHANBHAI @ JENABHAI SOLANKI THORUGH NITABEN MOHANBHAI SOLANKI v. STATE OF GUJARAT — Gujarat High Court (2022-05-06)
JAYSHREEBEN W/O SANJAYBHAI DHODIYA AND D/O KANUBHAI MANGALBHAI PATEL v. SANJAYBHAI LAVJIBHAI DHODIYA — Gujarat High Court (2022-05-06)
PARITOSHBHAI LALITBHAI ZALA v. STATE OF GUJARAT — Gujarat High Court (2022-05-06)
STATE OF GUJARAT v. AJAYBHAI CHAMPAKLAL CHAMPANERI — Gujarat High Court (2022-05-05)
MANHARSINH CHOTTUBHA GOHIL v. STATE OF GUJARAT — Gujarat High Court (2022-05-05)