B.N.CHATURVEDI

30 recorded High Court judgment(s) · 2007–2009

Courts

Disposal nature

Recent judgments

• UMA SHANKAR v. STATE — Delhi High Court (2009-01-21)
• RAGHUBIR SINGH & ANOTHER v. THE STATE — Delhi High Court (2008-01-28)
• M.P.GOENKA v. INSPECTOR, CUSTOMS — Delhi High Court (2007-08-21)
• M/S.TEXMACO LTD. v. STATE & ORS. — Delhi High Court (2007-08-07)
• MAHIPAL @ BABLOO v. THE STATE (NCT OF DELHI ) — Delhi High Court (2007-08-07)
• ASHOK BHATIA & ANR. v. STATE — Delhi High Court (2007-08-07)
• SHAILESH KUMAR SINGH v. THE STATE — Delhi High Court (2007-08-07)
• MOHD IRFAN v. NISHAIRA BEGUM — Delhi High Court (2007-08-07)
• VANDANA LUTHRA v. M.C.D. — Delhi High Court (2007-08-07)
• DAYA RANI SHARMA v. STATE — Delhi High Court (2007-08-06)