B.MANOHAR,VINEET SARAN

161 recorded High Court judgment(s) · 2015–2016

Courts

Karnataka High Court

161

DISMISSED	113
ALLOWED	22
DISPOSED	17
ALLOWED AND REMANDED	4
Partly Allowed	2
Modification	1
IA/Memo/VK/OP in disposal	1
Dismissed for Non-Prosecution	1

COMMISSIONER OF INCOME TAX v. M/S AXA BUSINESS SERVICES — Karnataka High Court (2016-02-02)
STATE OF KARNATAKA - BY ITS SECRETARY v. M/S. KRISHVI PROJECTS PVT LTD., — Karnataka High Court (2015-12-11)
THE BANK OF NEW YORK v. M/S CRANES SOFTWARE INTERNATIONAL — Karnataka High Court (2015-12-11)
THE COMMISSIONER OF INCOME-TAX, v. M/S H M CONSTRUCTIONS — Karnataka High Court (2015-10-30)
THE COMMISSIONER OF INCOME-TAX v. M/S INTERNATIONAL STONES INDIA PVT LTD., — Karnataka High Court (2015-10-09)
THE COMMISSIONER OF INCOME TAX v. M/S HONEYWELL TECHNOLOGY — Karnataka High Court (2015-10-09)
THE COMMISSIONER OF INCOME-TAX v. SHRI PADMAIAH VUPPU — Karnataka High Court (2015-10-09)
M/S KARNATAKA INSTRADE CORPORATION LTD v. THE ASST COMMISSIONER OF INCOME TAX — Karnataka High Court (2015-10-09)
M/S KARNATAKA INSTRADE CORP LTD, v. THE ASSISTANT COMMISSIONER — Karnataka High Court (2015-10-09)
M/S. KARNATAKA INSTRADE CORPORATION LIMITED v. THE ASSISTANT COMMISSIONER OF INCOME TAX — Karnataka High Court (2015-10-09)