B.MANOHAR,N.KUMAR
1,009 recorded High Court judgment(s) · 2013–2016
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 1009 |
Disposal nature
| DISMISSED | 674 |
| ALLOWED | 110 |
| DISPOSED | 82 |
| ALLOWED AND REMANDED | 42 |
| DROPPED | 38 |
| Partly Allowed | 37 |
| REJECTED | 21 |
| IA/Memo/VK/OP in disposal | 2 |
Recent judgments
- SRI U VIJAYA KUMAR v. SMT MALINI V RAO — Karnataka High Court (2016-05-30)
- SMT. B M CHANDRAKALA v. SRI.KAUSHIK MUKHARJEE — Karnataka High Court (2015-12-02)
- SRI B S MADHE GOWDA v. SRI.KAUSHIK MUKHARJEE — Karnataka High Court (2015-12-02)
- SRI N B SHANKAR v. SRI KEMPANANJAIAH — Karnataka High Court (2015-12-02)
- SRI JOSEPH v. SRI.JAGADISH — Karnataka High Court (2015-12-02)
- SULAIKA MOIDU v. SUBRAMANIAN P — Karnataka High Court (2015-12-01)
- MAHESH PRABHU v. V VEERANNA — Karnataka High Court (2015-12-01)
- SRI GIRISH N BISTANAGOUDAR v. THE STATE OF KARNATAKA — Karnataka High Court (2015-12-01)
- M/S BAWA ENTERPRISES v. G R SHET — Karnataka High Court (2015-12-01)
- PRAVEEN KUMAR M P v. MALLESH RAO N — Karnataka High Court (2015-11-30)
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