B.MANOHAR,N.K.PATIL

410 recorded High Court judgment(s) · 2013–2015

Courts

Karnataka High Court

410

Partly Allowed	112
DISMISSED	92
ALLOWED	77
DROPPED	68
DISPOSED	27
ALLOWED AND REMANDED	23
Dismissed for Non-Prosecution	9
Ordered to be filed	1

SMT. NOOR BANU v. ANJINAPPA — Karnataka High Court (2015-10-09)
SRI RAMU N v. THE ORIENTAL INSURANCE CO. LTD. — Karnataka High Court (2015-08-14)
SMT NAGAMMA v. SRI MADEGOWDA — Karnataka High Court (2014-10-31)
LOKESH v. SMT. SUMANA M — Karnataka High Court (2014-08-01)
SRINIVAS B R v. VINAYA K M — Karnataka High Court (2014-08-01)
SHRI SYED ASGAR v. THE MANAGING DIRECTOR — Karnataka High Court (2014-01-17)
SMT GAYATHRI v. THE NEW INDIA ASSURANCE CO. LTD., — Karnataka High Court (2014-01-17)
K M VINAYA v. B R SRINIVAS — Karnataka High Court (2014-01-17)
HIGH COURT OF KARNATAKA v. SRI V. M NARAYANAPPA — Karnataka High Court (2013-08-22)
DR S P KRISHNA v. THE DEPUTY DIRECTOR — Karnataka High Court (2013-08-22)