B.MANOHAR,K.SREEDHAR RAO

342 recorded High Court judgment(s) · 2012–2013

Courts

Disposal nature

Recent judgments

• THE COMMR OF INCOME TAX v. M/S MOTOR INDUSTRIES CO LTD — Karnataka High Court (2013-04-05)
• M/S SPA PLAZA SHOP OWNERS ASSOCIATION v. MR P MANIVANNAN — Karnataka High Court (2013-01-04)
• M/S IMAGE LABELS PVT LTD v. THE ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES — Karnataka High Court (2012-12-03)
• THE COMMISSIONER OF INCOME-TAX v. KARNATAKA POWER TRANSMISSION CORPORATION LTD — Karnataka High Court (2012-10-05)
• K NAGARAJ v. SRI M S RAVISHANKAR — Karnataka High Court (2012-10-05)
• SMT AKKAYYAMMA v. SRI M K AYYAPPA — Karnataka High Court (2012-10-05)
• SMT. PADMA v. SRI AMITA PRASAD — Karnataka High Court (2012-10-05)
• SRI. H S VENKATAKRISHNAPPA v. SRI K JYOTHILINGAM — Karnataka High Court (2012-10-05)
• STATE OF KARNATAKA v. M/S.VASAVAMBA STORES — Karnataka High Court (2012-10-05)
• BYRAPPA v. T A HANUMANTHARAYA — Karnataka High Court (2012-10-05)