B.MANOHAR,JAYANT PATEL
21 recorded High Court judgment(s) · 2015–2017
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 21 |
Disposal nature
| DISMISSED | 10 |
| DISPOSED | 6 |
| ALLOWED | 4 |
| Dismissed for Non-Prosecution | 1 |
Recent judgments
- SRI U VIJAY KUMAR v. SMT MALINI V RAO — Karnataka High Court (2017-07-07)
- THE COMMISSIONER OF INCOME TAX - TDS v. M/S MARKET PROBE INDIA PVT LTD — Karnataka High Court (2016-12-16)
- THE COMMISSIONER OF INCOME TAX - TDS v. M/S MARKET PROBE INDIA PVT LTD — Karnataka High Court (2016-12-16)
- THE COMMISSIONER OF INCOME TAX - TDS v. M/S MARKET PROBE INDIA PVT LTD — Karnataka High Court (2016-12-16)
- THE COMMISSIONER OF INCOME TAX - TDS v. M/S MARKET PROBE INDIA PVT LTD — Karnataka High Court (2016-12-16)
- THE COMMISSIONER OF INCOME TAX - TDS v. M/S MARKET PROBE INDIA PVT LTD — Karnataka High Court (2016-12-16)
- THE COMMISSIONER OF INCOME TAX - TDS v. M/S MARKET PROBE INDIA PVT LTD — Karnataka High Court (2016-12-16)
- M/S FEATHERLITE PRODUCTS (P) LTD v. THE ADDITIONAL COMMISSIONER — Karnataka High Court (2016-12-16)
- THE COMMISSIONER OF INCOME TAX - TDS v. M/S MARKET PROBE INDIA PVT LTD — Karnataka High Court (2016-12-16)
- THE DEPUTY COMMISSIONER OF INCOME TAX v. M/S. CANARA HOUSING DEVELOPMENT COMPANY — Karnataka High Court (2016-12-16)
Lex