LexB.MANOHAR,DILIP B.BHOSALE
774 recorded High Court judgment(s) · 2013–2014
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 774 |
Disposal nature
| DISPOSED | 363 |
| DISMISSED | 310 |
| ALLOWED | 53 |
| Dismissed for Non-Prosecution | 21 |
| Partly Allowed | 14 |
| ALLOWED AND REMANDED | 7 |
| REJECTED | 3 |
| Converted | 3 |
Recent judgments
- THE COMMISSIONER OF INCOME TAX v. M/S. HINDUSTAN LEVER LTD — Karnataka High Court (2014-06-13)
- THE COMMISSIONER OF INCOME TAX v. M/S. HINDUSTAN LEVER LTD — Karnataka High Court (2014-06-13)
- THE COMMISSIONER OF INCOME TAX v. M/S DIVYA HOUSING PVT LTD — Karnataka High Court (2014-04-30)
- THE COMMISSIONER OF INCOME TAX v. M/S NAMDHARI SEEDS — Karnataka High Court (2014-04-30)
- THE STATE OF KARNATAKA v. M/S ASIAN PAINTS LIMITED — Karnataka High Court (2014-04-30)
- THE STATE OF KARNATAKA v. M/S ASIAN PAINTS LIMITED — Karnataka High Court (2014-04-30)
- M/S TOYOTA KIRLOSKAR AUTO PARTS PVT LTD v. STATE OF KARNATAKA BY — Karnataka High Court (2014-04-30)
- THE COMMISSIONER OF INCOME-TAX v. M/S KARNATAKA TURNED — Karnataka High Court (2014-04-30)
- THE STATE OF KARNATAKA v. M/S ASIAN PAINTS LIMITED — Karnataka High Court (2014-04-30)
- THE STATE OF KARNATAKA v. M/S ASIAN PAINTS LIMITED — Karnataka High Court (2014-04-30)