B.MANOHAR

3,665 recorded High Court judgment(s) · 2010–2017

Courts

Karnataka High Court

3665

DISMISSED	1747
Partly Allowed	873
Dismissed for Non-Prosecution	346
ALLOWED	290
DISPOSED	267
ALLOWED AND REMANDED	82
IA/Memo/VK/OP in disposal	26
REJECTED	12

LAVEENA FERNANDES v. V P MADHUSUDHAN — Karnataka High Court (2017-07-18)
MRS LAKSHMI v. RENUKA — Karnataka High Court (2017-07-14)
ORIENTAL INSURANCE CO LTD v. RANGASWAMAIAH — Karnataka High Court (2017-07-13)
SMT. THAYAMMA v. KUMARA S/O RANGEGOUDA — Karnataka High Court (2017-07-13)
M T CHANDRASHEKAR S/O LATE THIMMASHETTY v. K T PUTTARAJU S/O PUTTANAIKA — Karnataka High Court (2017-07-13)
PRAKASH v. MAHANTHESH — Karnataka High Court (2017-07-13)
THE DIVISIONAL CONTROLLER, v. SMT.LAXMAWWA — Karnataka High Court (2017-07-13)
UNITED INDIA INSURANCE CO. LTD v. SRI SIDDEGOWDA — Karnataka High Court (2017-07-12)
UNITED INDIA INSURANCE CO. LTD v. SRI. SIDDARAJU — Karnataka High Court (2017-07-12)
THE NATIONAL INSURANCE CO LTD v. D MANJUNATH — Karnataka High Court (2017-07-12)