B.MANOHAR,D.V.SHYLENDRA KUMAR

245 recorded High Court judgment(s) · 2012–2013

Courts

Disposal nature

Recent judgments

• SRI MUNEER AHMED QUERESHI v. STATE OF KARNATAKA — Karnataka High Court (2013-07-12)
• SMT SHANTHA B v. SRI M R RAVIKUMAR — Karnataka High Court (2013-01-18)
• PARAMESHAPPA L M v. SRI KUMARA NAYAKA — Karnataka High Court (2013-01-18)
• SRI. R MANNAJI RAO v. THE MANAGEMENT — Karnataka High Court (2013-01-18)
• M/S RAYTARA SAHAKARI SANGHA LTD v. MR K S SIDDARTHA — Karnataka High Court (2013-01-18)
• D S MAHALINGAPPA v. PARVATHAMMA — Karnataka High Court (2013-01-18)
• SMT MEERA MUKUND v. SRI.SHANKARALINGE GOWDA — Karnataka High Court (2013-01-18)
• SHIVAPRASADA K S v. SHRI S V RANGANATH — Karnataka High Court (2013-01-17)
• SABITHA G v. SRI M L ANANTHASHAYANAM — Karnataka High Court (2013-01-17)
• M DEEPAK v. DR B V VASANTHI AMAR — Karnataka High Court (2013-01-17)