B.MANOHAR,ANAND BYRAREDDY
27 recorded High Court judgment(s) · 2012–2012
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 27 |
Disposal nature
| DISPOSED | 22 |
| REJECTED | 5 |
Recent judgments
- M/S SIDDALINGESHWARA STONE CRUSHER v. THE STATE OF KARNATAKA — Karnataka High Court (2012-12-20)
- M/S SAINATH STONE CRUSHER v. THE STATE OF KARNATAKA — Karnataka High Court (2012-12-20)
- ESPEE ENTERPRISES v. STATE OF KARNATAKA — Karnataka High Court (2012-12-20)
- M/S S.L.V. GRANITES v. STATE OF KARNATAKA — Karnataka High Court (2012-12-20)
- M/S AJANTHA BRICKS & GRANITES v. STATE OF KARNATAKA — Karnataka High Court (2012-12-20)
- SRI. RAJU CHAVAN v. THE STATE OF KARNATAKA — Karnataka High Court (2012-12-20)
- M/S LAKSHMI CRUSHER v. STATE OF KARNATAKA — Karnataka High Court (2012-12-20)
- M/S SRI. BORALINGESHWARA KALLU KUTTUVARA v. THE STATE OF KARNATAKA — Karnataka High Court (2012-12-20)
- M/S THIPPESWAMY STONE CRUSHER v. STATE OF KARNATAKA — Karnataka High Court (2012-12-20)
- ESPEE ENTERPRISES v. STATE OF KARNATAKA — Karnataka High Court (2012-12-20)
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