B.M.SHYAM PRASAD,V.SRISHANANDA

56 recorded High Court judgment(s) · 2020–2020

Courts

Disposal nature

Recent judgments

• MAHAMMAD YAKUB S/O MAHAMMADHASIM DUKHANDAR v. THE STATE OF KARNATAKA — Karnataka High Court (2020-09-25)
• KIRANKUMAR S/O ANANDAYYA HIREMATH v. STATE OF KARNATAKA — Karnataka High Court (2020-09-25)
• HUGGI BHEEMAPPA S/O HUGGI SOMAPPA v. THE STATE OF KARNATAKA — Karnataka High Court (2020-09-25)
• HANAMANT CHANDAPPA WALMIKI v. THE STATE OF KARNATAKA — Karnataka High Court (2020-09-25)
• STATE OF KARNATAKA, v. MANJUNATH — Karnataka High Court (2020-09-25)
• DHARAPPA S/O IRAPPA ABBAR v. THE STATE OF KARNATAKA — Karnataka High Court (2020-09-25)
• RIYAZ S/O. ABDULGAFAR SHAIKH v. THE STATE OF KARNATAKA — Karnataka High Court (2020-09-25)
• SMT. RATNAVVA W/O DYAMANNA BYALAL v. THE STATE OF KARNATAKA — Karnataka High Court (2020-09-25)
• LAXMAN BHARMAPPA @ BHARMARADDI TERINAGADDI v. THE STATE OF KARNATAKA — Karnataka High Court (2020-09-02)
• STATE OF KARNATAKA, v. KAREPPA NINGAPPA HAKYAGOL, — Karnataka High Court (2020-09-02)