B M SHYAM PRASAD,T.M.NADAF

263 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• KUM. PRABHAVATHI ADENNAVAR, v. THE STATE OF KARNATAKA — Karnataka High Court (2026-03-18)
• CRYSTAL HATCHERIES PRIVATE LIMITED v. ASSISTANT COMMISSIONER OF INCOME TAX — Karnataka High Court (2026-03-18)
• SRI H S JAKKER AHAMED v. THE PRINCIPAL SECRETARY TO THE GOVERNMENT — Karnataka High Court (2025-12-19)
• SRI N V SWAMY v. STATE OF KARNATAKA — Karnataka High Court (2025-12-19)
• SRI. R JAYANNA v. THE STATE OF KARNATAKA — Karnataka High Court (2025-12-19)
• SMT. BHAGYALAKSHMI M L v. THE STATE OF KARNATAKA — Karnataka High Court (2025-12-18)
• SRI SANDEEP KUMAR B G v. THE STATE OF KARNATAKA — Karnataka High Court (2025-12-18)
• THE STATE OF KARNATAKA v. RAJESH NANCHI — Karnataka High Court (2025-12-18)
• SRI H R RAVI v. STATE OF KARNATAKA — Karnataka High Court (2025-12-18)
• SRI.B.S.ANGADI v. THE STATE OF KARNATAKA — Karnataka High Court (2025-12-17)