B.M.SHYAM PRASAD,SHIVASHANKAR AMARANNAVAR

187 recorded High Court judgment(s) · 2020–2026

Courts

Karnataka High Court

187

DISPOSED	66
Partly Allowed	58
DISMISSED	38
DROPPED	17
ALLOWED	5
Dismissed for Non-Prosecution	1
REJECTED	1
ALLOWED AND REMANDED	1

SMT RUPASHREE MANE v. SMT JAYASHREE SHINTRI K A S — Karnataka High Court (2026-04-23)
SHRI.BALESH S/O CHIDANAND NAVI v. SRI. MANJUNATH S/O SHANKAR JALIKATTI — Karnataka High Court (2026-04-06)
SHRI. BASAVARAJ S/O NIRVANEPPA AKKI v. SRI. MANJUNATH S/O SHANKAR JALIKATTI — Karnataka High Court (2026-04-06)
The Special Land Acquisition Officer v. Sri Vasant S/o Prahalad Deshpande — Karnataka High Court (2026-03-26)
The Special Land Acqisition Officer v. Smt Rekha W/o Appanna Nyamagoudara — Karnataka High Court (2026-03-26)
The Special Land Acquisition Officer v. Ravi S/o Shankreppa Pujari — Karnataka High Court (2026-03-26)
SRI.RAVI S/O GOPAL KANGRALKAR v. MAHESHWARI W/O LRAVI KANGRALKAR — Karnataka High Court (2026-03-24)
SMT SHOBHA W/O HERMON TEGUR v. HARSHA GUPTH — Karnataka High Court (2026-03-24)
SMT IRAWWA ANNIGERI D/O GURAPPA ANNIGERI v. SRI HARISH GUPTA — Karnataka High Court (2026-03-11)
SRI.RAMESH S/O RAJEGOUDA v. THE DEPUTY COMMISSIONER AND ORS — Karnataka High Court (2021-04-22)