B.M.SHYAM PRASAD,RAMACHANDRA D. HUDDAR

305 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• SHRI KIRAN KUMAR KARATANGI v. THE STATE OF KARNATAKA — Karnataka High Court (2025-02-28)
• SMT. LAXMI v. SRI PADIYAPPA — Karnataka High Court (2025-02-28)
• SRI VAZIRSAB S/O PEERSAB NADAF v. SRI H RAMANGOUDAR — Karnataka High Court (2025-02-28)
• N M NOOR AHMED S/O N M NABI v. THE STATE OF KARNATAKA — Karnataka High Court (2025-02-28)
• THE MANAGEMENT OF M/S GRASIM INDUSTRIES LTD v. THE PRESIDENT / GENERAL SECRETARY — Karnataka High Court (2025-02-28)
• THE MANAGEMENTOF NWKRTC v. SRI VAZIRSAB S/O PEERSAB NADAF — Karnataka High Court (2025-02-28)
• SRI DAYANAND S/O RAMAPP AGASIMANI v. SRI RITESH KUMAR SINGH — Karnataka High Court (2025-02-28)
• SMT DURRE SAMIN D/O RAJAAAHMED SARMULLA v. MR. RIYAZ S/O BADESAB PATHAN — Karnataka High Court (2025-02-27)
• SHRI VINAYAK VIDYAVARDHAK SANGHA ALIAS MEDUR v. THE STATE OF KARNATAKA — Karnataka High Court (2025-02-27)
• THE ASSISTANT COMMISSIONER, v. SRI.BHIMAPPA S/O TIMMANNA KADEMANI, — Karnataka High Court (2025-02-27)