LexB M SHYAM PRASAD,RAGHVENDRA S.CHAUHAN
148 recorded High Court judgment(s) · 2015–2018
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 148 |
Disposal nature
| DISMISSED | 85 |
| DROPPED | 20 |
| Partly Allowed | 12 |
| DISPOSED | 12 |
| Dismissed for Non-Prosecution | 9 |
| ALLOWED | 9 |
| REJECTED | 1 |
Recent judgments
- SRI PARAMESHVARAIAH v. THE STATE OF KARNATAKA — Karnataka High Court (2018-11-16)
- SRI RAJANNA v. THE STATE OF KARNATAKA — Karnataka High Court (2018-11-16)
- MAHINDRA SANYO SPECIAL STEEL PRIVATE LIMITED v. UNION OF INDIA — Karnataka High Court (2018-11-15)
- SRI SENTHIL NATHAN G v. THE BAJAJ ALLIANZ GENERAL INSURANCE CO LTD — Karnataka High Court (2018-11-09)
- B V BASAVARAJ v. SMT NAGAMANI — Karnataka High Court (2018-11-02)
- M/S ITTINA AKKALA APARTMENT OWNERS ASSOCIATION v. KARNATAKA STATE POLLUTION CONTROL BOARD — Karnataka High Court (2018-11-02)
- SRI R CHANDRAPPA v. THE MANAGING DIRECTOR K S R T C DEPOT — Karnataka High Court (2018-10-31)
- THE MANAGING DIRECTOR v. SRI CHANDRAPPA R — Karnataka High Court (2018-10-31)
- B S SATYAPRASAD v. PEACE VALLEY EDUCATION SOCIETY — Karnataka High Court (2018-10-31)
- KARNATAKA AYUSH MEDICAL OFFICERS ASSOCIATION v. SRI AJAY SETH IAS — Karnataka High Court (2018-10-31)