B.M.SHYAM PRASAD,M.KHAZI

35 recorded High Court judgment(s) · 2022–2024

Courts

Disposal nature

Recent judgments

• SMT. SUSHEELAMMA W/O IRAPPA AND ISHWARAPPA DEVARABASAPPANAVAR, v. HANUMANTHAPPA S/O HANUMANTHAPPA BANDALLER, — Karnataka High Court (2024-08-23)
• BHIMAPPA MALLAPPA JANAGOUDA v. THE STATE OF KARNATAKA — Karnataka High Court (2022-12-16)
• STATE OF KARNATAKA v. BHIMAPPA MALLAPPA JANAGOUDA — Karnataka High Court (2022-12-16)
• PARASAPPA BHIMASHI MURATTI v. THE STATE OF KARNATAKA — Karnataka High Court (2022-11-03)
• RAVI ALIAS RAVIKUMAR v. THE STATE OF KARNATAKA — Karnataka High Court (2022-09-29)
• SHRI. APPASAB GANAPATI KABLE, v. SMT. MAHADEVI W/O. RAJU KANKANWADI, — Karnataka High Court (2022-08-18)
• M/S.AAKASHA ASSOCIATES v. SMT.SUVARNA LINGAPPA KAMMAR — Karnataka High Court (2022-08-18)
• STATE OF KARNATAKA v. SHABBIRSAB S/O. SHARIFSAB NADAF — Karnataka High Court (2022-08-17)
• HANUMAVVA W/O HANUMANTHAPPA BANDALLER, v. SUSHEELAMMA W/O IRAPPA @ ISHWARAPPA — Karnataka High Court (2022-08-17)
• VIMAL W/O APPASAHEB MULIK v. MAHADEVI W/O MAHADEV KUMBAR — Karnataka High Court (2022-08-17)