B.M.SHYAM PRASAD,M.G.UMA

36 recorded High Court judgment(s) · 2020–2020

Courts

Disposal nature

Recent judgments

• RAJKUMAR YADAV S/O PRADEEP YADAV v. THE STATE OF KARNATAKA — Karnataka High Court (2020-10-01)
• SRI.PANDU S/O VITTAL MALLUR v. THE STATE OF KARNATAKA — Karnataka High Court (2020-10-01)
• RAJU MANDAL S/O. HARILAL MANDAL v. THE STATE OF KARNATAKA — Karnataka High Court (2020-10-01)
• SRI RAMESH S/O VITTAL MULLUR v. THE STATE OF KARNATAKA THROUGH MUDHOL POLICE STATI — Karnataka High Court (2020-10-01)
• BHIMANAGOUDA HANAMANTAGOUDA PATIL v. ANNAPURNA D/O. HANAMANTAGOUDA PATIL — Karnataka High Court (2020-09-30)
• SMT. MANJULA @ MALATI v. SHIDDAPPA — Karnataka High Court (2020-09-30)
• MARUTI v. SUMITRA — Karnataka High Court (2020-09-30)
• SRI. DASARA POMPAPATHI v. SRI. DASARA THIMMAPPA S/O LATE DASARA MATTEPPA — Karnataka High Court (2020-09-30)
• SHAILAJA W/O ANIL DESAI v. SUNVARNABAI W/O DESAIGOUDA PATIL — Karnataka High Court (2020-09-29)
• SHANTA W/O. FAKKIRAPPA BAMMANAGOUDAR v. PARVATEVVA @ KALLAVVA W/O. — Karnataka High Court (2020-09-28)