B.M.SHYAM PRASAD,L.NARAYANA SWAMY

207 recorded High Court judgment(s) · 2018–2019

Courts

Karnataka High Court

207

DISMISSED	74
Partly Allowed	49
DISPOSED	21
Dismissed for Non-Prosecution	20
DROPPED	16
ALLOWED	12
ALLOWED AND REMANDED	9
REJECTED	5

RAJENDRA W/O BALAKRISHNA DESAI v. SANGAMNATH S/O GURUSIDDAPPA BOLMAL — Karnataka High Court (2019-09-19)
THE DIVISIONAL MANAGER v. SMT. SHIVALEELA W/O PRAKASH PATIL — Karnataka High Court (2019-09-11)
SHIVANAND S/O BASAVANTAPPA KERIYAVAR, v. THE STATE OF KARNATAKA, — Karnataka High Court (2019-09-11)
SRI. K. S. SHANKAR S/O L. SHEKAPPA v. SMT. K. JYOTHI W/O K. S. SHANKAR — Karnataka High Court (2019-09-11)
THE STATE OF KARNATAKA v. M RAMARAO S/O SRINIVAS RAO — Karnataka High Court (2019-09-11)
SRI. K. S. SHANKAR S/O L. SHEKAPPA v. SMT. K. JYOTHI W/O K. S. SHANKAR — Karnataka High Court (2019-09-11)
THE STATE OF KARNATAKA v. PRAMILA VIRUPAKSHAPPA NAGARAL — Karnataka High Court (2019-09-11)
SHRI. DHARMASTHALA MANJUNATHESHWARA EDUCATIONAL v. THE LOKAYUKTA FOR KARNATAKA — Karnataka High Court (2019-09-03)
S D SALAGAR S/O. DASTAGIRSAB SALAGAR v. THE STATE OF KARNATAKA — Karnataka High Court (2018-09-15)
GENERAL SECRETARY HINDUSTAN LATEX LIMITED v. THE GENERAL MANAGER HINDUSTAN LATEX LIMITED — Karnataka High Court (2018-09-15)