LexB M SHYAM PRASAD,H.G.RAMESH
128 recorded High Court judgment(s) · 2016–2018
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 128 |
Disposal nature
| DISPOSED | 100 |
| DISMISSED | 25 |
| REJECTED | 2 |
| ALLOWED | 1 |
Recent judgments
- THE EXECUTIVE DIRECTOR v. STATE OF KARNATAKA — Karnataka High Court (2018-03-26)
- THE EXECUTIVE DIRECTOR v. STATE OF KARNATAKA — Karnataka High Court (2018-03-26)
- MS. FIRDOSE TONSE v. THE STATE — Karnataka High Court (2018-03-26)
- THE EXECUTIVE DIRECTOR v. STATE OF KARNATAKA — Karnataka High Court (2018-03-26)
- SMT. CHETHANA KUMARI S G v. THE STATE OF KARNATAKA — Karnataka High Court (2018-03-26)
- SRI V LAKSHMINARAYANAPPA v. M/S KARNATAKA POWER — Karnataka High Court (2018-03-09)
- SRINITHI M v. DR JAGANATH REDDY — Karnataka High Court (2018-03-09)
- DR. HIMANSHU DWIVEDI v. KEMPEGOWDA INSTITUTE OF MEDICAL SCIENCES (KIMS) — Karnataka High Court (2018-03-09)
- SHRI K V NANJAPPA v. THE STATE OF KARNATAKA — Karnataka High Court (2018-03-09)
- LARSEN & TOUBRO LIMITED v. MANGALORE REFINERY AND PETROCHEMICAL LIMITED — Karnataka High Court (2018-03-09)