B.M.SHYAM PRASAD,G.NARENDAR

117 recorded High Court judgment(s) · 2018–2019

Courts

Karnataka High Court

117

DISMISSED	47
Partly Allowed	25
DISPOSED	13
DROPPED	11
Dismissed for Non-Prosecution	9
REJECTED	6
ALLOWED AND REMANDED	3
ALLOWED	2

AMITA D/O GURUNATH DESHPANDE v. ARVIND S/O SHRIPAD DESHPANDE — Karnataka High Court (2019-08-30)
PEERAPPA S/O SHIVANAPPA TALAWAR v. THE STATE OF KARNATAKA, — Karnataka High Court (2019-07-19)
SHANTAMMA GRACE W/O LATE ITTAYAVARAH KURIAN v. PRATAP JADAV S/O LIENA JADAV — Karnataka High Court (2019-06-21)
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD., v. SHANTAMMA GRACE W/O LATE ITTAYAVARAH KURIAN, — Karnataka High Court (2019-06-21)
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD., v. SHANTAMMA GRACE W/O LATE ITTAYAVARAH KURIAN, — Karnataka High Court (2019-06-21)
SHANTAMMA GRACE W/O LATE ITTAYAVARAH KURIAN v. PRATAP JADAV S/O LIENA JADAV — Karnataka High Court (2019-06-21)
SHRI.BABU v. KARNATAKA NERAVARI NIGAM LTD., — Karnataka High Court (2019-03-14)
UMESH S/O SOMALINGAPPA PURVAR v. LAXMIBAI W/O KRISHNA SANKRATTI — Karnataka High Court (2018-08-30)
RESHMA BANU @ RESHMA v. DINESH S/O. MAHADEV NAIK — Karnataka High Court (2018-08-30)
MAHANANDA W/O. MALLIKARJUN MUGALI v. MALLIKARJUN VEERAPPA MUGALI — Karnataka High Court (2018-08-30)