B.M.SHYAM PRASAD,G BASAVARAJA

58 recorded High Court judgment(s) · 2022–2024

Courts

Karnataka High Court

DISPOSED	18
DISMISSED	15
Partly Allowed	12
ALLOWED	7
DROPPED	3
Dismissed for Non-Prosecution	2
ALLOWED AND REMANDED	1

GURUNATH S/O BHIMAPPA BYAKODI, v. THE KARNATAKA HOUSING BOARD, — Karnataka High Court (2024-04-18)
HEMACHANDRA S/O GOAVINDAPPA KADEMANI v. HANAMANTAPPA S/O GOVINDAPPA KADEMANI — Karnataka High Court (2023-09-27)
SMT.KASTURIBAI W/O VENKAPPA KURLAGERI, v. HEMACHANDRA S/O GOVINDAPPA KADEMANI, — Karnataka High Court (2023-09-27)
KUMARI. GEETHA v. HEMACHANDRA — Karnataka High Court (2023-09-27)
SHRI.GADIGEPPA S/O GADIGEPPA KOLUR v. THE STATE OF KARNATAKA — Karnataka High Court (2022-12-14)
RAJU BALACHANDRA HONULE v. PRAKASH DINKAR DESAI — Karnataka High Court (2022-09-30)
SMT. PRABHAVATI @ VIDYA W/O v. SMT. YAMUNABAI W/O ACHUTRAO PAGAD, — Karnataka High Court (2022-09-28)
MAHABALESHWAR S/O MADIWALAPPA GANIGER v. SHIVAPPA S/O. YALLAPPA GANIGER ALIAS SHIVAPPA — Karnataka High Court (2022-09-27)
SHRI.HANUMANTHSA S/O YALLAPPA DOONGDI v. SMT.TULAJABAI W/O DAYANANDSA PAWAR — Karnataka High Court (2022-09-27)
STATE OF KARNATAKA v. SHIVAPPA S/O. YALLAPPA GANIGER ALIAS SHIVAPPA — Karnataka High Court (2022-09-27)