B.M.SHYAM PRASAD

1,360 recorded High Court judgment(s) · 2018–2025

Courts

Karnataka High Court

1360

DISPOSED	558
DISMISSED	356
Partly Allowed	149
ALLOWED	125
REJECTED	77
Converted	47
Dismissed for Non-Prosecution	27
ALLOWED AND REMANDED	16

YAMANAPPA GAJKAGOL v. THE STATE OF KARNATAKA — Karnataka High Court (2025-01-17)
THE UTTARA KANNADA LABOUR INSTITUTE WELFARE v. GOVERNMENT OF KARNATAKA — Karnataka High Court (2025-01-17)
D. SRIDHAR S/O D KOTESHWARA, v. THE STATE OF KARNATAKA, — Karnataka High Court (2025-01-17)
M.ANSAR BAIG v. KARNATAKA STATE BOARD OF WAKF — Karnataka High Court (2025-01-17)
YASHAWANT S/O LAXMAN SABLE v. SUNRISE MINING COM.PVT. LTD., — Karnataka High Court (2025-01-17)
M/S CHOUGULE TRUCK MOTOR BODY BUILDING v. THE GOVERNMENT OF KARNATAKA — Karnataka High Court (2025-01-08)
SRI.MALLAPPA S/O PANDAPPA SHIRBUR, v. THE DISTRICT REGISTRAR AND REGISTRAR OF SOCIETIES, — Karnataka High Court (2025-01-08)
SMT.BHARGAVI W/O VIRUPANA GOUDA v. THE DEPUTY COMMISSIONER, — Karnataka High Court (2025-01-08)
ALLA BAKSHI v. STATE OF KARNATAKA, — Karnataka High Court (2025-01-08)
SRI.VENKATESH v. SMT.NEETA — Karnataka High Court (2025-01-08)