B.M.SHYAM PRASAD,CHILLAKUR SUMALATHA

210 recorded High Court judgment(s) · 2024–2024

Courts

Karnataka High Court

210

Partly Allowed	75
DISPOSED	61
DISMISSED	26
DROPPED	18
ALLOWED	11
REJECTED	10
ALLOWED AND REMANDED	6
Dismissed for Non-Prosecution	3

MAHADEV LAKSHMAN YALIGAR v. THE STATE OF KARNATAKA AND ORS — Karnataka High Court (2024-02-23)
LATHA v. GOVIND REDDY I.A.S — Karnataka High Court (2024-02-22)
THE BAILHONGAL TALUKA AGRICULTURE PRODUCE CO-OPERATIVE MARKETING SOCIETY LTD BAILAHONGAL v. THE STATE OF KARNATAKA AND ORS — Karnataka High Court (2024-02-22)
ASHOK HEBBALE TRADING COMPANY v. DR. H C MAHADEVAPPA AND ORS — Karnataka High Court (2024-02-22)
SHEKHARAPPA v. THE STATE OF KARNATAKA AND ORS — Karnataka High Court (2024-02-21)
SBI GENERAL INSURANCE CO. LTD., v. SALIMA BEGUM AND ORS — Karnataka High Court (2024-02-21)
THE DIVISIONAL MANAGER ORIENTAL INSURANCE CO. LTD., v. MURALIDHAR M AND ANR — Karnataka High Court (2024-02-21)
THE SECRETARY AGRICULTURAL PRODUCE MARKETING COMMITTEE v. THE DIRECTOR AGRICULTURAL PRODUCE MAREKTING COMMITTEEAND ANR — Karnataka High Court (2024-02-21)
THAYAMMA v. DEPUTY SECRETARY AND ORS — Karnataka High Court (2024-02-21)
SABANNA v. CHANDRASHEKAR — Karnataka High Court (2024-02-20)