B.M.SHYAM PRASAD,C M JOSHI

95 recorded High Court judgment(s) · 2024–2025

Courts

Karnataka High Court

DISMISSED	26
DISPOSED	22
Partly Allowed	19
ALLOWED	10
REJECTED	8
Dismissed for Non-Prosecution	8
DROPPED	1
ALLOWED AND REMANDED	1

RAMANAY S/O DHARAMANAYAK PATIL v. SUMITRA W/O RAMANAYAK PATIL — Karnataka High Court (2025-10-25)
THE CHIEF ENGINEER v. M/S. RATHOD and NAIK CO., — Karnataka High Court (2025-05-14)
SRI GURU ALIAS GURURAJ S/O RACHAPPA BIJAPUR v. SMT NALINI W/OM SURESH AMBLI — Karnataka High Court (2024-10-01)
SRI TUKARAM S/O. BALESH MAJJAGI v. MISS. SINDHU VENKATESH BELUR — Karnataka High Court (2024-10-01)
SUNIL SUBHASH KANEKAR v. VISHWANATH S/O KRISHNA MUNGI — Karnataka High Court (2024-09-27)
AMITH S/O MAHADEV SHETAVE v. STATE OF KARNATAKA — Karnataka High Court (2024-09-27)
SMT. JAYASHREE W/O. BAHUBALI ALASE v. THE STATE OF KARNATAKA — Karnataka High Court (2024-09-27)
MAHESH S/O. BALAPPA SHIVANNAGOL v. THE STATE OF KARNATAKA — Karnataka High Court (2024-09-27)
SRI. SOMASHEKHAR DURADUNDESHWAR SHAHAPUR v. STATE OF KARNATAKA — Karnataka High Court (2024-09-27)
SANJU ALIAS BABU SIDDAPPA DADDI v. THE STATE OF KARNATAKA — Karnataka High Court (2024-09-27)