B M SHYAM PRASAD

9,149 recorded High Court judgment(s) · 2012–2026

Courts

Karnataka High Court

9149

DISPOSED	4683
DISMISSED	1641
ALLOWED	1563
Partly Allowed	632
REJECTED	295
Dismissed for Non-Prosecution	242
ALLOWED AND REMANDED	34
Abated	22

C S RAJANNACHARI v. CHIEF EXECUTIVE OFFICER — Karnataka High Court (2026-06-03)
DR.AKSHAY PRAKASH v. THE CHIEF SECRETARY — Karnataka High Court (2026-06-03)
MANIKAM MURUGESHAN v. STATE OF KARNATAKA — Karnataka High Court (2026-06-03)
SMT B MALATHI KUMARI v. THE STATE OF KARNATAKA — Karnataka High Court (2026-06-02)
RAVIKUMAR G v. SRI MEGHARAJ — Karnataka High Court (2026-06-02)
K S SHIVA SHANKAR v. THE COMMISSIONER — Karnataka High Court (2026-06-02)
SMT B SAHANA HEMANTH v. M/S SHREE SIDDALINGESHWARA ENTERPRISES — Karnataka High Court (2026-06-02)
M/S. EAST COAST CONSTRUCTIONS AND INDUSTRIES LIMITED v. THE EXECUTIVE ENGINEER (PROJECT - 2) — Karnataka High Court (2026-06-02)
NAMBIAR BUILDERS PRIVATE LIMITED v. ASSESSMENT UNIT — Karnataka High Court (2026-06-02)
DR.SHIVARAJU C S v. THE STATE OF KARNATAKA — Karnataka High Court (2026-06-02)