B KRISHNA MOHAN,NYAPATHY VIJAY

162 recorded High Court judgment(s) · 2024–2026

Courts

Disposal nature

Recent judgments

• DR VAJRALA V L NARASIMHA RAO v. SAURABH GAUR IAS — Andhra Pradesh High Court (2026-03-05)
• JANAPAREDDY SURYA NARAYANA v. SRI CM SAIKANTH VARMA IAS — Andhra Pradesh High Court (2026-03-05)
• Smt Venda Dhanalakshmi v. Shri satis Kumar — Andhra Pradesh High Court (2025-11-13)
• VMC CONTRACT WORKERS ADN LABOUR UNION v. SRI GANDHAM CHANDRUDU IAS — Andhra Pradesh High Court (2025-11-13)
• S TIRUMALA RAO v. S SATYANARAYANA IAS — Andhra Pradesh High Court (2025-11-13)
• V VEERANNA v. THE STATE OF ANDHRA PRADESH — Andhra Pradesh High Court (2025-09-17)
• T.Rajendra Reddy, v. Sri V.Vijaya rama raju — Andhra Pradesh High Court (2025-07-03)
• T.A. WAHEED SAHEB v. SASHI BHUSHAN KUMAR, IAS — Andhra Pradesh High Court (2025-07-03)
• T ANITHA v. KUMMARA MOHAN — Andhra Pradesh High Court (2025-04-25)
• TADIKONDA SUNEETHA v. VAJRALA V L NARASIMHA RAO — Andhra Pradesh High Court (2025-04-24)