B KRISHNA MOHAN
7,078 recorded High Court judgment(s) · 2020–2026
Open in Lexace · Search this judge's casesCourts
| Andhra Pradesh High Court | 7078 |
Disposal nature
| DISPOSED OF NO COSTS | 4252 |
| DISMISSED AS INFRUCTUOUS | 747 |
| WITHDRAWN | 720 |
| DISMISSED | 412 |
| DISMISSED FOR DEFAULT | 385 |
| CLOSED NO COSTS | 231 |
| DISMISSED NO COSTS | 152 |
| ALLOWED NO COSTS | 86 |
Recent judgments
- N KANTHAMMA v. THE STATE OF ANDHRA PRADESH — Andhra Pradesh High Court (2026-05-07)
- ,Sri G.K.V. Raghava Raju, v. THE STATE OF ANDHRA PRADESH — Andhra Pradesh High Court (2026-05-07)
- kunisetty hymavathy, v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2026-05-07)
- YALAMARTHI KRISHNA KUMARI v. THE STATE OF ANDHRA PRADESH — Andhra Pradesh High Court (2026-05-07)
- E MUNEENDRA v. THE STATE OF ANDHRA PRADESH — Andhra Pradesh High Court (2026-05-07)
- BODIKE LAXMI DEVI v. THE STATE OF ANDHRA PRADESH — Andhra Pradesh High Court (2026-05-07)
- P VENKATA BABU NAIDU v. THE STATE OF ANDHRA PRADESH — Andhra Pradesh High Court (2026-05-07)
- RIKKA APALA REDDY v. The State of Andhra Pradesh — Andhra Pradesh High Court (2026-05-07)
- N.Thimmareddy v. The State of Andhra Pradesh — Andhra Pradesh High Court (2026-05-07)
- BULLE PEDDA UJJINAPPA v. THE STATE OF ANDHRA PRADESH — Andhra Pradesh High Court (2026-05-07)
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