B.KOSHY, V.K.MOHANAN

73 recorded High Court judgment(s) · 2008–2008

Courts

Disposal nature

Recent judgments

• K.PREMRAJ v. STATE OF KERALA AND OTHERS — Kerala High Court (2008-12-17)
• M.HANEEFA v. THE PATHANAMTHITTA MUNICIPALITY & ANOTHE — Kerala High Court (2008-12-17)
• B.MITRAN v. THE DISTRICT OFFICER & OTHERS — Kerala High Court (2008-12-17)
• A.P.VINODH v. SHAJAHAN — Kerala High Court (2008-12-17)
• STATE OF KERALA v. M/S.ANDAMANS TIMBER INDUSTRIES LTD — Kerala High Court (2008-12-17)
• TELLICHERRY SOCIAL SERVICE SOCIETY v. THE TELLICHERRY MUNICIPALITY — Kerala High Court (2008-12-17)
• M/S UNITED INDIA INSURANCE CO. v. PILLASSERY SUBAIDA — Kerala High Court (2008-12-17)
• M/S.UNITED INDIA INSURANCE CO.LTD. v. M.S.JAMES — Kerala High Court (2008-12-17)
• P.M.MATHEW v. STATE OF KERALA — Kerala High Court (2008-12-17)
• RAMAKRISHNAN v. THE REVENUE DIVISIONAL OFFICER — Kerala High Court (2008-12-17)