LexB.KOSHY, V.GIRI
163 recorded High Court judgment(s) · 2007–2008
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 163 |
Disposal nature
| DISMISSED | 67 |
| PARTLY ALLOWED | 39 |
| DISPOSED OF | 35 |
| ALLOWED | 10 |
| REMANDED | 6 |
| DISMISSED FOR DEFAULT | 2 |
| ABATED | 1 |
| DISMISSED AS WITHDRAWN | 1 |
Recent judgments
- RECOVERY OFFICER, EMPLOYEES P.F.KERALA v. M/S.PREMIER MORARJI CHEMICAL CO.LTD — Kerala High Court (2008-07-04)
- P.RAJEENDRAN v. U.SHASHIDHARAN AND ANOTHER — Kerala High Court (2008-07-04)
- U.SHASHIDHARAN v. P.RAJEENDRAN — Kerala High Court (2008-07-04)
- BERNARD v. T.A.DASAN — Kerala High Court (2008-07-04)
- C.RAMESH v. KAVITHA DEVI — Kerala High Court (2008-07-04)
- U.SHASHIDHARAN v. P.RAJEENDRAN — Kerala High Court (2007-10-11)
- RAJESH,C.NO.8186,C.PRISON,TRIVANDRUM v. STATE OF KERALA,REP.BY PUBLIC PROSECUTOR — Kerala High Court (2007-09-07)
- D.MOHAMMED RAFI v. DHARMAPALAN & CO.FINANCIERS & MONEY LEND — Kerala High Court (2007-08-24)
- T.MURALEEDHARAN v. C.P.VIJAYALAKSHMI — Kerala High Court (2007-08-24)
- CHRISTURAJ v. LAETITIA SINDHU — Kerala High Court (2007-08-24)