LexB.KOSHY, THOMAS P.JOSEPH
390 recorded High Court judgment(s) · 2008–2008
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 390 |
Disposal nature
| DISMISSED | 173 |
| PARTLY ALLOWED | 123 |
| DISPOSED OF | 44 |
| ALLOWED | 29 |
| REMANDED | 15 |
| DISMISSED AS NOT PRESSED | 3 |
| DISMISSED FOR DEFAULT | 2 |
| DISMISSED AS WITHDRAWN | 1 |
Recent judgments
- MR.SAFFUDEEN v. MR.PRABHAKAR KAMMATH — Kerala High Court (2008-12-16)
- P.A.PRABHAVATHY v. K.SOMASUNDARAN — Kerala High Court (2008-12-16)
- RASHEEDA v. H.WILLIAMS — Kerala High Court (2008-12-16)
- STATE OF KERALA & ANOTHER v. SECRETARY,MAR ATHANASIUS COLLEGE ASSN. — Kerala High Court (2008-12-16)
- ANNAMMA @ MEENA v. LAISAMMA — Kerala High Court (2008-12-16)
- JESSY JOSE v. JOSE ABRAHAM — Kerala High Court (2008-12-16)
- M.C.ABRAHAM v. THE KOTTAYAM DISTRICT CO-OP. BANK LTD. — Kerala High Court (2008-12-16)
- R.VALLI v. BABY — Kerala High Court (2008-12-16)
- V.V.RAMAN v. KERALA STATE ROAD TRANSPORT CORPN. — Kerala High Court (2008-12-15)
- STATE OF KERALA v. D.VIJAYAMMA — Kerala High Court (2008-12-15)