B.KOSHY, T.R.RAMACHANDRAN NAIR
649 recorded High Court judgment(s) · 2007–2008
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 649 |
Disposal nature
| DISPOSED OF | 457 |
| DISMISSED | 131 |
| CLOSED | 19 |
| ALLOWED | 16 |
| DISMISSED AS INFRUCTUOUS | 7 |
| PARTLY ALLOWED | 5 |
| REMANDED | 4 |
| DISMISSED WITH COSTS | 4 |
Recent judgments
- NATIONAL INSURANCE COMPANY LTD. v. SHOBANA — Kerala High Court (2008-01-11)
- RAMACHANDRAN v. STATE OF KERALA — Kerala High Court (2008-01-11)
- UNION OF INDIA v. LEELAMMA ZACHARIA — Kerala High Court (2008-01-11)
- P.K.ABOOBACKER v. RAVEENDRAN — Kerala High Court (2008-01-11)
- JOMON @ JOSEPH, C.NO.326, CENTRAL PRISON v. STATE OF KERALA — Kerala High Court (2007-10-26)
- STATE OF KERALA v. RAJU — Kerala High Court (2007-10-26)
- UNION OF INDIA v. SUDHAKUMARI C (SUDHA C.) — Kerala High Court (2007-10-26)
- STATE OF KERALA v. N.GOPALAKRISHNAN KARNAVAR — Kerala High Court (2007-10-05)
- DR.JAYASREE N. v. THE NAIR SERVICE SOCIETY — Kerala High Court (2007-09-14)
- SADANANDAN E.N. v. THE DIRECTOR OF HEALTMH SERVICES — Kerala High Court (2007-09-14)
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