B.KOSHY, P.N.RAVINDRAN

540 recorded High Court judgment(s) · 2007–2008

Courts

Disposal nature

Recent judgments

• THE DIRECTOR, DEPARTMENT OF ANIMAL v. RAJESH KUMAR.P.V — Kerala High Court (2008-10-29)
• ROSHNY v. KSEB — Kerala High Court (2008-10-29)
• MAYA.L. v. ROJI JOSEPH & OTHERS — Kerala High Court (2008-10-29)
• K.SAFIA v. MOHAMMED HAFEEL & OTHERS — Kerala High Court (2008-10-29)
• THE NEW INDIA ASSURANCE CO. LTD. v. HYDROSE — Kerala High Court (2008-10-29)
• REV.FR.PAULOSE THOMAS v. NATIONAL COUNCIL FOR TEACHER EDUCATION — Kerala High Court (2008-10-29)
• THE R.T.A., ALAPPUZHA v. PRABHAKARAN NAIR — Kerala High Court (2008-10-29)
• LEKHA.P. v. STATE OF KERALA — Kerala High Court (2008-10-29)
• MANOJ KUMAR v. KANNUR UNIVERSITY — Kerala High Court (2008-09-02)
• STATE OF KERALA v. MARY VARGHESE — Kerala High Court (2008-08-27)