B.KOSHY, M.N.KRISHNAN

24 recorded High Court judgment(s) · 2006–2008

Courts

Disposal nature

Recent judgments

• THE ASSISTANT GENERAL MANAGER v. THE INDUSTRIAL TRIBUNAL — Kerala High Court (2008-04-08)
• SHAJI VARGHESE v. ASSOCIATED ELECTRICALS — Kerala High Court (2008-04-08)
• E.S.I.CORPORATION v. K.P.L.OIL MILLS PVT. LTD. — Kerala High Court (2007-07-26)
• A.V.VARGHESE v. ASSOCIATED ELECRICALS — Kerala High Court (2007-07-26)
• STATE OF KERALA v. PRASANNA — Kerala High Court (2007-07-26)
• E S I CORPORATION v. JOSE JOHN — Kerala High Court (2007-07-26)
• THE ASST.GENERAL MANAGER v. INDUSTRIAL TRIBUNAL — Kerala High Court (2007-07-26)
• REGL.DIR., ESI.CORPN. v. P.ACHUTHANKUTTY — Kerala High Court (2007-07-26)
• ESI CORPORATION AND ANOTHER v. VAIDYARATNAM OUSHADHASALA — Kerala High Court (2007-07-26)
• A.MADHAVAN NAIR v. THE SUPDT. OF POLICE — Kerala High Court (2007-06-04)