B.KOSHY, K.T.SANKARAN

60 recorded High Court judgment(s) · 2007–2008

Courts

Disposal nature

Recent judgments

• MOHANAN v. P.K.KRISHNAN UNNI — Kerala High Court (2008-08-06)
• LIJI POTHEN v. K.P.VENUGOPAL AND OTHERS — Kerala High Court (2008-08-06)
• K.A.KUSUMAKUMARI v. M.D.,KSRTC — Kerala High Court (2008-04-07)
• MOHAMMEDD HAJI v. K.M.SAIDHU — Kerala High Court (2008-03-19)
• RAMEEZA v. P.P. VIJAYAN — Kerala High Court (2008-03-19)
• HAKKIM v. K.S.R.T.C. — Kerala High Court (2008-03-19)
• BABU K.M v. P.BALASUBRAMANIAN — Kerala High Court (2008-03-19)
• SEBASTIAN, C.NO.1322, CP, TRIVANDRUM v. STATE OF KERALA — Kerala High Court (2008-03-19)
• DANY v. SANTHOSH — Kerala High Court (2008-03-19)
• SIVADASN v. JOHNSON — Kerala High Court (2008-03-19)