B.KOSHY, K.R.UDAYABHANU

32 recorded High Court judgment(s) · 2006–2007

Courts

Disposal nature

Recent judgments

• SAJEEV MUHAMMED v. SABEENA.M.S. — Kerala High Court (2007-09-20)
• JOSE v. PRABHAKARAN & OTHERS — Kerala High Court (2007-09-20)
• SULOCHANA v. LALITHAMMA — Kerala High Court (2007-07-16)
• ADVOCATE V.J.JOSE v. DEPUTY SUPT. OF POLICE — Kerala High Court (2007-07-16)
• UNION OF INDIA v. C.N.CHANDRASEKHARAN — Kerala High Court (2007-07-16)
• CHAIRMAN, ISRO v. UNITED CO-OP. FRONT. — Kerala High Court (2007-07-16)
• DR.SABU P.SAMUEL v. SHRI.ABDUL LATHEEF — Kerala High Court (2007-07-16)
• CHAIRMAN, ISRO v. M.M.MATHAI — Kerala High Court (2007-07-16)
• M.P.PRATHAPAN v. THE KERALA STATE ELECTRICITY BOARD — Kerala High Court (2007-07-16)
• NARALA KUMARI v. V.K.SREEJA LAKSHMY — Kerala High Court (2007-07-16)